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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2)(a) in The Haryana Cattle Fairs Act, 1970

(a)the manner in which and the extent to which the fair officer or other persons or authorities under this Act shall exercise authority to hold, control, manage and regulate a cattle fair;