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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4) in The Central Motor Vehicles Rules, 1989

(4)Every motor vehicle, except motor cab and motor car,manufactured on and from the date of commencement of the Central Motor Vehicles(Amendment) Rules, 1993, shall be provided with sufficient space in the rear for display of registration mark in two lines.