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Gujarat High Court

Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 23 December, 2019

Author: R.M.Chhaya

Bench: R.M.Chhaya, Paresh Upadhyay

           C/FA/6038/2019                                     ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 6038 of 2019

==========================================================
               RAMJI PACHAN GHEDA (MAHESHWARI)
                              Versus
      RAHUL RAMJIBHAI PARMAR (PARADHI) THROUGH JUSAB AAMAD
                            RATHOD
==========================================================
Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1,2,3,4,5
for the Defendant(s) No. 1,2,3,4
==========================================================

 CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR.JUSTICE PARESH UPADHYAY

                               Date : 23/12/2019

                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Notice returnable on 4.2.2020.

(R.M.CHHAYA, J) (PARESH UPADHYAY, J) MRP Page 1 of 1 Downloaded on : Mon Dec 23 21:12:07 IST 2019