Gujarat High Court
Ramji Pachan Gheda (Maheshwari) vs Rahul Ramjibhai Parmar (Paradhi) ... on 23 December, 2019
Author: R.M.Chhaya
Bench: R.M.Chhaya, Paresh Upadhyay
C/FA/6038/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 6038 of 2019
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RAMJI PACHAN GHEDA (MAHESHWARI)
Versus
RAHUL RAMJIBHAI PARMAR (PARADHI) THROUGH JUSAB AAMAD
RATHOD
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Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1,2,3,4,5
for the Defendant(s) No. 1,2,3,4
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
and
HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 23/12/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE R.M.CHHAYA) Notice returnable on 4.2.2020.
(R.M.CHHAYA, J) (PARESH UPADHYAY, J) MRP Page 1 of 1 Downloaded on : Mon Dec 23 21:12:07 IST 2019