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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Kerala - Subsection

Section 39(4)(iv) in Kerala University of Health Sciences Act, 2010

(iv)is conducting or engaging oneself in private tuitions or private coaching classes or private medical practice, if such private tuition, coaching or private practice has been banned by the Government in respect of such person;