Section 18(9)(e) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

[Cites 0, Cited by 0] [Section 18(9)] [Section 18] [Entire Act]

(e)the provisions under regulations 8, 9, 13, 14, 15 and 16 shall apply to the entity.

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