Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in The Orissa Micro and Small Enterprises Facilitation Council Rules, 2008 (e)"Institute" means any institution or centre providing alternate dispute resolution services referred to in Sub-sections (2) and (3) of Section 18 of the Act;
