Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 14 June, 2018
Bench: Uday Umesh Lalit, Deepak Gupta
ITEM NO.15 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No.1610/2018 in Civil Appeal No(s).9048/2012
PARSHVANATH CHARITABLE TRUST Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EUDCATION Respondent(s)
(FOR ADMISSION and IA No.82877/2018-INTERVENTION/IMPLEADMENT and IA
No.82879/2018-CLARIFICATION/DIRECTION and IA
No.82880/2018-CLARIFICATION/DIRECTION )
Date : 14-06-2018 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE DEEPAK GUPTA
(VACATION BENCH)
For Petitioner(s)/ Mr. Huzefa Ahmadi,Sr.Adv.
Applicant(s) Mr. Raji Joseph, AOR
Mr. Harish Pandey, AOR
Mr. Anubhav Tyagi,Adv.
Mr. Jatin Zaveri, AOR
For Respondent(s) Mr. Anas Mohammed Shamnad R.,Adv.
Mr. C. K. Sasi, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A.No.82880/2018
Issue notice returnable in first week of July, 2018. Mr. Harish Pandey, learned counsel appears and accepts Signature Not Verified notice on behalf of All India Council for Technical Digitally signed by ASHA SUNDRIYAL Date: 2018.06.21 16:17:58 IST Reason: Education and Mr. C.K.Sasi, learned counsel accepts notice 1 on behalf of Admission Supervisory Committee.
Responses shall be filed within ten days from today. Liberty is given to the petitioner(s)/applicant(s) to serve the respondents through dasti as well. I.A.No.82879/2018
Learned counsel appearing on behalf of Admission Supervisory Committee submits that as a result of out break of Nippa virus, the common entrance examination could not be conducted in two districts of State of Kerala while the entrance examination was conducted in rest of the State. The applicant seeks extension of time and appropriate directions to conduct the entrance test in respect of said two districts of Kerala.
Let this application be listed in the week commencing 25th June, 2018.
(ANITA MALHOTRA) (JAGDISH CHANDER)
COURT MASTER BRANCH OFFICER
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