Section 3(4)(iii) in The Central Electricity Regulatory Commission (Form of Annual Statement of Accounts and Records) Rules, 2007

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Union of India - Subsection

Section 3(4)(iii) in The Central Electricity Regulatory Commission (Form of Annual Statement of Accounts and Records) Rules, 2007

(iii)The annual statement of accounts shall be submitted to the Audit Officer on or before the 30th June following the year to which the accounts relate and the Audit Officer shall audit the accounts of the Central Commission and report thereon.

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Union of India - Subsection

Section 3(4)(iii) in The Central Electricity Regulatory Commission (Form of Annual Statement of Accounts and Records) Rules, 2007