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Pradeep Nirankarnath Sharma vs The State Of Gujarat on 10 July, 2023

Bench: Abhay S. Oka, Sanjay Karol

     ITEM NO.28                            COURT NO.11                 SECTION II-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).    6126/2023

     (Arising out of impugned final judgment and order dated 14-03-2023
     in CRRA No. 36/2022 passed by the High Court Of Gujarat At
     Ahmedabad)

     PRADEEP NIRANKARNATH SHARMA                                       Petitioner(s)
                                                   VERSUS
     THE STATE OF GUJARAT                                              Respondent(s)

     (FOR ADMISSION and IA No.97687/2023-EXEMPTION FROM FILING O.T. )

     WITH
     SLP(Crl) No. 6185/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.98138/2023-EXEMPTION FROM FILING
     O.T.)

     Date : 10-07-2023 This petition was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE ABHAY S. OKA
              HON'BLE MR. JUSTICE SANJAY KAROL

     For Petitioner(s)               Mr. Devadatt Kamat, Sr. Adv.
                                     Mr. Aljo K. Joseph, AOR
                                     Mr. Rajesh Imandar, Adv.
                                     Mr. Anubhav Kumar, Adv.
                                     Ms. Shelna K., Adv.
         For Respondent(s)

               UPON hearing the counsel the Court made the following
                                  O R D E R

SLP(Crl) No. 6126/2023 we see no reason to interfere with the impugned judgment and order passed by the High Court in exercise of powers under Article 136 of the Constitution of India. The Special Leave Petition stands dismissed.

Pending applications, if any, shall stand disposed of.

List on 17.07.2023.

     (INDU MARWAH)                                                  (AVGV RAMU)
     COURT MASTER (SH)                                            COURT MASTER (NSH)