Delhi High Court - Orders
Nasimuddin Ansari vs Satish Singh Irsme on 18 January, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1285/2022
NASIMUDDIN ANSARI ..... Petitioner
Through: Mr. Tapas Das, Advocate.
versus
SATISH SINGH IRSME ..... Respondent
Through: Mr. Bharathi Raju, Senior Panel
Counsel with Mr. Amit Acharya, GP
Counsel (UOI) with Mr. Rohit Singh,
Advocate.
Mr. Ram Niwas, HQ, DGBR. OS
Ram Mohan Pal of HQ DGBE Nb
Sub Shyam Singh Negi, HQ DGBR.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 18.01.2023
1. Learned counsel for the Petitioner states that the judgment dated 20.09.2019 passed by the Court in W.P. (C) 11767/2016 has not been given effect to despite passage of 3.5 years.
2. He states that the Petitioner will superannuate on 28.02.2023 and he will be gravely prejudiced if the directions of the Court are not complied with. He states that, for instance, Petitioner's pension will not determined on the date of retirement pending the compliance.
3. He states that, perusal of the reply affidavit filed by Respondents on record and the document dated 17.01.2023 issued by the Ministry, handed over by the learned counsel for the Respondent to the Court today, all Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:21.01.2023 16:21:27 formalities have been cleared and there is no impediment in implementing the Court's order.
4. Respondent requests for further time to implement the order of the Court.
5. In view of the aforesaid, it is directed that the Respondent shall ensure that there is no further delay and this Court's order dated 20.09.2019 is complied with within a period of four weeks.
6. It is made clear that if the order is not complied with before the next date of hearing, the Respondent is directed to remain present in Court on the next date of hearing.
7. List on 24.02.2023 as Item no.1 in the admission list.
MANMEET PRITAM SINGH ARORA, J JANUARY 18, 2023/msh/aa Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:21.01.2023 16:21:27