Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(1) in The Erode City Municipal Corporation Act, 2008 (1)[ a Mayor; [Substituted by Tamil Nadu Act 38 of 2008, dt. 29.5.2008, w.e.f. 25.6.2008.](1-a) a council;]
