Deepthi vs University Of Calicut

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Kerala High Court

Deepthi vs University Of Calicut

Bench: A.M.Shaffique

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT:

              THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

      TUESDAY, THE 25TH DAY OF OCTOBER 2016/3RD KARTHIKA, 1938

                    WP(C).No. 33754 of 2016 (T)
                    ----------------------------


PETITIONER:
-----------

            DEEPTHI,
            AGED 21 YEARS, D/O.K.SREEKUMAR, KONDAYIL HOUSE,
            MINALUR, ATHANI,
            THRISUR 680 581.


            BY ADV. SRI.G.SREEKUMAR (CHELUR)

RESPONDENT(S):
--------------

          1. UNIVERSITY OF CALICUT,
            REP. BY ITS REGISTRAR, UNIVERSITY CAMPUS,
            THENJIPALAM, MALAPPURAM DISTRICT 673 001.

          2. THE SCHOOL OF HEALD SCIENCES,
            UNIVERISTY OF CALICUT, THENJIPALAM,
            REP. BY ITS DIRECTOR, UNIVERSITY CAMPUS, THENJIPALAM,
            MALAPPURAM DISTRICT 673 001.


            BY SRI.P.C.SASIDHARAN, SC

       THIS WRIT PETITION (CIVIL)  HAVING COME UP FOR ADMISSION
       ON  25-10-2016, THE COURT ON THE SAME DAY DELIVERED THE
       FOLLOWING:
K.V.

WP(C).No. 33754 of 2016 (T)
----------------------------

                             APPENDIX

PETITIONER(S)' EXHIBITS
-----------------------
P1             A TRUE COPY OF THE PROSPECTUS FOR THE YEAR 2016-17 OF
              THE SECOND RESPONDENT INSTITUTION ISSUED DATED NIL.

P2             A TRUE COPY OF THE APPLICATION OF THE PETITIONER
              SUBMITTED ON LINE DATED 14.7.2016.

P3             A TRUE COPY OF THE PRIORITY COLLEGE OPTIONS EXERCISED
              BY THE PETITIONER DATED 14.7.2016.

P4             A TRUE COPY OF THE REMITTANCE RECEIPT ISSUED 6.7.2016.

P5             A TRUE COPY OF THE REMITTANCE RECEIPT ISSUED 7.7.2016.

P6             A TRUE COPY OF THE REPRESENTATION OF THE PETITIONER
              DATED 26.9.2016.

P7             A TRUE COPY OF THE REPRESENTATION OF THE PETITIONER
              BEFORE THE FIRST RESPONDENT DATED 26.9.2016

RESPONDENT(S)' EXHIBITS    NIL
-----------------------


                                           /TRUE COPY/


                                          P.A.TO JUDGE

K.V.



                           A.M.SHAFFIQUE, J.
                      ------------------------------------
                        W.P.(C).No.33754 of 2016
                       -----------------------------------
                Dated this the 25th day of October, 2016

                              J U D G M E N T

This writ petition has been filed inter alia seeking the following relief :

Issue a Writ of Mandamus or any other appropriate writ order or direction commanding the 2nd respondent, to immediately include the petitioner also for MSc. Micro Biology course study, in the said institution, in terms of Ext. P1, within stipulated time limits, in the interest of justice.

2. The learned counsel for the respondent University submits that the Degree obtained by the petitioner is not equivalent to the Degree given by the University of Calicut. As per the eligibility for admission, a candidate should have a 3 year B.Sc Microbiology/ Zoology/ Botany/ Biotechnology of the University of Calicut with 50% marks for Part III Main subjects or a qualification recognized as equivalent thereto. The petitioner had obtained a Degree from the Bharathiyar University which is not recognised as a Degree equivalent to a Degree given by the Calicut University.

3. Having regard to the aforesaid factual situation, I don't think that the petitioner is entitled for any relief as sought for.

This writ petition is, therefore, dismissed.

Sd/-

A.M.SHAFFIQUE, JUDGE.

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