Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act] Union of India - Subsection Section 8(8)(a) in The Unlawful Activities (Prevention) Act, 1967 (a)for declaration that the place has not been used for the purpose of the unlawful association; or