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[Cites 0, Cited by 0] [Section 10FD(2)] [Section 10FD] [Entire Act]

Union of India - Subsection

Section 10FD(2)(d) in The Companies (Second Amendment) Act, 2002

(d)has held for at least fifteen years a Group' A' post or an equivalent post under the Central Government (including at least three years of service as a Member of the Indian Legal Service in Grade I of that service).