Delhi High Court - Orders
Bushan Lal Saraf vs Delhi Co - Operative Housing Finance ... on 29 April, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8435/2019
BUSHAN LAL SARAF ..... Petitioner
Through: Mr. Rakesh Dhingra, Advocate
versus
DELHI CO - OPERATIVE HOUSING FINANCE CORPORATION
LTD. & ANR. ..... Respondents
Through: Ms. Shobhana Takiar, SC for DDA
with Ms. Arya Suresh Nair, Advocate
Singh, Advocates for DCHFC / R-1.
Mr. Abhinav Singh and Ms. Sweja
Agrwal, Advocates for R-2.
Mr. Rajiv Vig, Advocate for R-3.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 29.04.2024 List on 18th July, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 29, 2024/hp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 22:56:54