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Delhi High Court - Orders

Bushan Lal Saraf vs Delhi Co - Operative Housing Finance ... on 29 April, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~13
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 8435/2019
                                                      BUSHAN LAL SARAF                                                                 ..... Petitioner
                                                                                         Through:                Mr. Rakesh Dhingra, Advocate

                                                                                         versus

                                                      DELHI CO - OPERATIVE HOUSING FINANCE CORPORATION
                                                      LTD. & ANR.                                 ..... Respondents
                                                                    Through: Ms. Shobhana Takiar, SC for DDA
                                                                             with Ms. Arya Suresh Nair, Advocate
                                                                             Singh, Advocates for DCHFC / R-1.
                                                                             Mr. Abhinav Singh and Ms. Sweja
                                                                             Agrwal, Advocates for R-2.
                                                                             Mr. Rajiv Vig, Advocate for R-3.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 29.04.2024 List on 18th July, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 29, 2024/hp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 22:56:54