Section 2(1)(m) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(m)"Transferor" means the U.P. Power Corporation Limited owned and controlled by the State Government;

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