Kerala High Court
Salam K.P vs Director on 11 November, 2014
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 12TH DAY OF DECEMBER 2014/21ST AGRAHAYANA, 1936
WP(C).No. 24482 of 2014 (I)
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PETITIONER(S):
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1. SALAM K.P., S/O.SULAIMAN,
KUTTIYAMUNTE PURAKKAL HOUSE,
CHEERAN KADAPPURAM, PUTHIYA KADAPPURAM,
TANUR P.O., MALAPPURAM.
2. SIDDIQUE,
S/O.MOIDEENKUTTY, POKKARAKATH HOUSE,
PURATHUR PADINJAREKARA P.O., TIRUR.
3. SHAFI, S/O.ABDURAHIMAN,
POKKARAKATH HOUSE, PADINJAREKKARA,
PURATHUR PADINJAREKARA P.O., TIRUR.
4. K.P.SAIDALAVI, S/O.MUHAMMED,
KADALUNDIKKARANTEPURAKKAL HOUSE,
PARAPPANANGADI, MALAPPURAM.
5. HUSSAIN. E.P., S/O.HAJJU,
EKKAMMUVINTE PURAKKAL HOUSE,
PARAPPANANGADI, MALAPPURAM.
6. ALI, S/O.KUNHAHAMMED KUTTY,
KOTTILAKATH HOUSE, VETTAM,
TIRUR, MALAPPURAM.
7. ABDURAHIMAN, S/O.CHERIYAN MUHAMMED,
KADAVANDIPURAKKAL, TANALUR P.O.,
TIRUR, MALAPPURAM.
BY ADV. SRI.R.ABDUL AHAD.
RESPONDENT(S):
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1. DIRECTOR,
CIVIL SUPPLIES DEPARTMENT,
THIRUVANANTHAPURAM- 695 001.
2. DIRECTOR, FISHERIES DEPARTMENT,
THIRUVANANTHAPURAM-695 001.
WP(C).No. 24482 of 2014 (I)
3. DISTRICT CIVIL SUPPLIES OFFICER,
CIVIL STATION, MALAPPURAM-676 505.
4. TALUK CIVIL SUPPLIES OFFICER,
TIRUR- 676 101.
* ADDL. R5 IMPLEADED
5. THE DISTRICT MANAGER,
MATSYAFED, MALAPPURAM DISTRICT,
TIRUR - 676 101.
* ADDL. R5 IS IMPLEADED AS PER ORDER DATED 11.11.2014 IN
IA. NO.14964/2014.
R1 TO R4 BY SR. GOVT. PLEADER SRI.K.C. VINCENT.
ADDL. R5 BY ADV. SRI.GEORGE POONTHOTTAM, SC.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12-12-2014, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
rs.
WP(C).No. 24482 of 2014 (I)
APPENDIX
PETITIONER'S EXHIBITS:-
EXHIBIT-P1: TRUE COPY OF THE G.O.NO.G.O.554/14/FISHERIES
DEPARTMENT DATED 07.07.2014.
EXHIBIT-P2: TRUE COPY OF THE REPRESENTATION DATED 22.07.2014.
EXHIBIT-P3: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
1ST PETITIONER DATED 23.10.2007.
EXHIBIT-P4: TRUE COPY OF THE 1ST PETITIONER'S PERMIT NO.1121/13/TIR.
EXHIBIT-P5: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
2ND PETITIONER DATED 03.01.1997.
EXHIBIT-P6: TRUE COPY OF THE 2ND PETITIONER'S PERMIT NO.739/2013.
EXHIBIT-P7: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
3RD PETITIONER DATED 07.07.1999.
EXHIBIT-P8: TRUE COPY OF THE 3RD PETITIONER'S PERMIT NO.1067/13/TIR.
EXHIBIT-P9: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
4TH PETITIONER DATED 15.01.1998.
EXHIBIT-P10: TRUE COPY OF THE 4TH PETITIONER'S PERMIT NO.525/13/TGDI.
EXHIBIT-P11: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
5TH PETITIONER DATED 19.03.1999.
EXHIBIT-P12: TRUE COPY OF THE 5TH PETITIONER'S PERMIT NO.504/13/TGDI.
EXHIBIT-P13: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
6TH PETITIONER DATED 12.04.1999.
EXHIBIT-P14: TRUE COPY OF THE 6TH PETITIONER'S PERMIT NO.806/2013.
EXHIBIT-P15: TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF THE
7TH PETITIONER DATED 24.02.1999.
EXHIBIT-P16: TRUE COPY OF THE 7TH PETITIONER'S PERMIT NO.833/2013.
RESPONDENT'S EXHIBITS:- NIL.
//TRUE COPY//
P.A. TO JUDGE
rs.
A.MUHAMED MUSTAQUE, J.
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W.P.(C) No.24482 of 2014
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Dated this the 12th day of December, 2014
JUDGMENT
Petitioners are fishermen. According to the petitioners, they are entitled for subsidized Kerosene in the light of the Government Order. Ext.P1 is the Government Order.
2. It is submitted by the learned Standing Counsel for the Matsyafed and the learned Government Pleader that for the purpose of issuing permit for subsidized Kerosene, engines of the boats of the petitioners have to be verified and the verification was scheduled on 16.11.2014 and the same is now adjourned on 28.12.2014. It is submitted that the petitioners' boats will be verified and based on the verification, necessary applications for permits will be considered.
W.P.(C) No.24482 of 2014 2
In view of the above, the petitioners shall produce their vessels for verification on 28.12.2014. Based on the verification, necessary applications for permits shall be considered without further delay.
The writ petition is disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln