Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(ii) in The Press And Registration Of Books Act, 1867 (ii)any [newspaper] [Substituted by Act 14 of 1922, Section 3 and Sch.,I, for "periodical work" .] published in conformity with the rules laid down in section 5 of this Act.
