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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in U.P. Area Development Act, 1976

(2)to require any State Government department, local body or corporate body to assist in the formulation of a plan, including survey for its formulation , and to call for records and documents from any State Government department, local body, corporate body or any individual for the purpose of such survey or formulation of plan;