Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6)(c) in Tamil Nadu Infrastructure Development Board Regulations, 2013

(c)To take a final decision before awarding the tender whether to implement the project in the Public Private Partnership mode or not.