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[Cites 2, Cited by 3]

Bombay High Court

M/S. Aryan Stone Crusher vs The Asst. Director Of Town Planning , ... on 14 February, 2023

Bench: R.D. Dhanuka, M. M. Sathaye

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 419 OF 2023

 M/s. C.n. Patil Stone Crusher Thr. Proprietor ....PETITIONER
 Savita C. Patil And Ors
              V/S
 The Assistant Director Of Town Planning      ....RESPONDENT

Kolhapur And Ors WITH WRIT PETITION NO. 424 OF 2023 M/s. Aryan Stone Crusher ....PETITIONER V/S The Asst. Director Of Town Planning , Kolhapur ....RESPONDENT Dist. Kolhapur And Ors WITH WRIT PETITION NO. 420 OF 2023 M/s. Ganesh Stone Crusher Thr. Proprietor ....PETITIONER Sudhir Narayan Aphale And Ors V/S The Assistant Director Of Town Planning ....RESPONDENT Kolhapur And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 14th February, 2023 Page 1/2 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:26:50 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:26:50 :::