Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 5 December, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 24180 of 2023 (RUBABUDDIN Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 05-12-2023 Parties through counsel.
Learned counsel for the applicant prays for and is granted time to argue the matter.
List after six weeks.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL NIVRUTTIRAO MAHANAG Signing time: 05-12-2023 17:32:12