Section 32 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013
32. Permanent and temporary posts.
- The posts in the service of the Institute shall be -(i)permanent posts, that is, posts carrying definite rate of pay sanctioned without any limit or time; or(ii)temporary posts, that is, posts carrying a definite rate of pay sanctioned for a limited time; or(iii)honorary consultants with honorarium for specified period; or(iv)work charged or work charged (regular posts) carrying a definite rate of pay sanctioned for a limited time for completion of such work.
