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[Cites 0, Cited by 0] [Section 474] [Entire Act]

State of Punjab - Subsection

Section 474(2) in Punjab Jail Manual, 1996

(2)In case of any such visitor refusing to permit himself to be searched, the Deputy Superintendent may deny him admission, and the grounds of such proceeding, with the particulars thereof, shall be entered in such record as the State Government may direct. [Sec. 41 Act IX 1894]Note. - The record required by clause (2) shall be made in the Deputy Superintendent's journal interviews register.