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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(7) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(7)At the time of release or discharge, a juvenile shall be provided with a set of summer or winter clothing and essential toiletries, if the officer-in-charge considers it necessary.