Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 137] [Entire Act] Union of India - Subsection Section 137(b) in The Motor Vehicles Act, 1988 (b)the manner in which the licences and certificates may be produced to the police officer under section 130.
