Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Uma Sharan Sharma on 17 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.32 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27372/2018
(Arising out of impugned final judgment and order dated 24-11-2017
in ITA No. 322/2016 passed by the High Court Of Delhi At New Delhi)
THE PRINCIPAL COMMISSIONER OF INCOME TAX II NEW DELHIPetitioner(s)
VERSUS
UMA SHARAN SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.106511/2018-CONDONATION OF DELAY
IN FILING )
Date : 17-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Nalin Kohli, Adv.
Mr. Amarjeet Singh, Adv.
Mr. T.C. Sharma, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Nimisha Menon, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No. 1248 of 2016.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.08.18 12:42:48 IST Reason: