Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(19a) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007. (19a)[ "State Government" means the Government of West Bengal in the Higher Education Department;] [Clause (19a) inserted by W.B. Act 12 of 2011.]
