Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 181(4)] [Section 181] [Entire Act]

State of Odisha - Subsection

Section 181(4)(f) in The Orissa Municipal Corporation Act, 2003

(f)the circumstances and manner in which duplicate stock certificate may be issued and the fees to be imposed or the indemnity to be required on any such issue; and