Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(d) in The State Agricultural Credit Corporations Act, 1968

(d)the procedure to be followed by the appropriate Government or the authority specified by the appropriate Government for issuing the certificate under section 28;