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[Cites 0, Cited by 0] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(4) in The Coal Mines Regulations, 2011

(4)Whenever the normal ventilation of the mine is disturbed, all CBM or AMM or CMM activities shall immediately be stopped and CBM recovery work shall not be resumed till the normal ventilation of the mine is restored.