Calcutta High Court (Appellete Side)
Madhusudan Das vs Subrata Koley & Ors on 10 December, 2020
10.12.
AG 2020 M SAT 358 of 2016 Ct (via Video Conference) 02 Madhusudan Das vs Subrata Koley & Ors None appears in support of the appeal. The appeal is dismissed for default. (Kausik Chanda, J) (Harish Tandon, J)