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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(3) in First Statutes of the National Institute of Design, Ahmedabad

(3)The Faculty Forum shall be chaired by the Director and in his absence, by the Activity Chairperson (Education) or Dean of the Institute nominated by the Director and the feedback of the Faculty Forum by way of gist of discussions or minutes shall be placed before the Senate for consideration and recommendation of appropriate action.