Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(2)(a) in Maharashtra Housing and Area Development Act, 1976 (a)All moneys received by the Authority by way of grants, subventions, donations and gifts for all or any of the purposes of this Act;