Chattisgarh High Court
Dr. Vinayak (Binayak) Sen vs State Of Chhattisgarh on 17 January, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally
signed by
VAIBHAV CRA No. 20 of 2011
SINGH
Date:
2025.01.17
14:42:40
DR. VINAYAK (BINAYAK) SEN versus STATE OF CHHATTISGARH
+0530 Along with
CRA/54/2011,ACQA/14/2011
Order Sheet
17/01/2025 Ms. Rajni Soren, Counsel for the appellant in CRA No. 20 of
2011.
Mr. Ruhul Ameen, Counsel for the State/respondent.
In view of the order passed by Hon'ble Supreme Court on 22.11.2023 in WP(C) No.682 of 2021, which has been placed before this Court by way of covering memo dated 10.07.2024, hearing of these appeals are adjourned.
List these cases along with CRA 54 of 2011 & ACQA No.14 of 2011.
Sd/- Sd/-
(Sanjay S. Agrawal) (Radhakishan Agrawal)
JUDGE JUDGE
Vaibhav