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State of Uttar Pradesh - Section

Section 1 in The U.P. Document Writers Licensing Rules, 1977

1. Short title and commencement.

- (i) These rules may be called the Uttar Pradesh Document Writers Licensing Rules, 1977.
(ii)They shall come into force with effect from April 1, 1977 provided that Rules 6 and 7 shall come into force with effect from May 1, 1977.