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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4)(ii) in Jharkhand Minor Mineral (Auction) Rules, 2017

(ii)The auction process shall be annulled if none of the qualified bidders submits a final price offer on the online electronic auction platform;