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[Cites 0, Cited by 0] [Section 183(2)] [Section 183] [Entire Act]

State of Rajasthan - Subsection

Section 183(2)(a) in The Rajasthan District Boards Act, 1954

(a)by giving or tendering the notice, or sending it by post to the owner or occupier or, if there be more owners or occupiers than one, to any one of them, or