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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(26) in The Punjab Co-operative Societies Rules, 1963

(26)Where in connection with the proceedings on an application under section 68 of the Act, any person requires the issue of any process or objects to any process issued or objects to any order passed he shall pay such fee as may be specified by the Registrar in this behalf.