Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

(3)A section given under this section may be either absolute or subject to such conditions as the Central Government thinks necessary for the safety of the public.