Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 8 in The Rajasthan Municipalities (Election) Rules, 1994

8. District Municipal Election Officer.

- The District Municipal Election Officer shall, subject to the superintendence, direction and control of the Station Election Commission be in the overall charge of the conduct of elections to the municipalities in his district.