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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006

(4)The Government may also appoint as many Inspectors and staff as maybe necessary on deputation from Labour Department or from any other departments or under takings or Corporations or Boards of the State Government or by direct recruitment for the purpose of implementation of the Scheme.