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[Cites 0, Cited by 0] [Section 242(4)] [Section 242] [Entire Act]

State of Odisha - Subsection

Section 242(4)(iii) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(iii)Suitable arrangements shall be made for the collection and disposal of garbage from such canteen;