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[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(14)(ii) in Andhra Pradesh Municipalities Act, 1965

(ii)Whereon twenty or more workers are working or were working and in any part of which a manufacturing process is being carried on without the aid of power or is ordinarily so carried on; but does not include a mine subject to the operation of the Mines Act, 1952 (Central Act 35 of 1952) or a railway running shed;