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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(4)The Authority, on being satisfied that the applicant fulfils all the conditions specified for a renewal of the registration, shall renew the registration in Form C for a period of three years and send intimation to the applicant.