Section 4(1)(a) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(a)all lands, buildings, works, materials, plants, fixed assets and books, documents and other papers of the licensee in relation to the undertaking;

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