Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Telangana - Subsection Section 173(iv) in Telangana Goods and Services Tax Act, 2017 (iv)section 63 of the Telangana Panchayat Raj Act, 1994 (Act 13 of 1994).
