Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 20 in Assam Adoption of Standard Weights Act, 1955

20. Officers to be public servant.

- Every officer or person appointed or authorised be public under the provisions of this Act shall be deemed to be a servant, public servant within the meaning of section 21 of the Indian Penal Code, 1860.(Act XLV of 1860).