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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in Rajasthan Police Rules, 2008

(2)All entries in the General Diary shall be made by the officer in-charge of the police station or by any other subordinate officer deputed by him. Officer making any entry in the General Diary shall append his signature as soon as entries have been made in the diary, and a line shall be drawn across the page immediately below it.