Securities And Exchange Board Of India - Subsection
Section 15(b) in Securities and Exchange Board of India (Custodian) Regulations, 1996
(b)all books, documents and other records relating to the [goods or] [Inserted by Notification No. SEBI/LAD-NRO/GN/2019/01, dated 1.1.2019 (w.e.f. 16.5.1996).] gold so kept with the other person shall be maintained in the premises of the custodian or if they are not so maintained, they shall be made available therein, if so required by the Board;
